ABOUT DISTRICT COURT
History of the City:-
The city was ruled by several major powers, including the Maurya in the third century BC, the Tughlaq in the 14th century, the Mughals in the 16th century, and the British in the 19th century. The current name was given in 1354 AD. "Firoz Shah Tughlaq" was the founder of Hisar the Sultan of Delhi from 1351 to 1388. Sultan Firoz Tughlaq named the city as 'Hisar_e_Firoza', which means "Fort of Firoz". The word 'Hisar', also spelt as 'Hissar', is a Persian word meaning fort or Quilla. For nearly two centuries, the city was called 'Hisar_e_Firoza', but during the reign of Akbar (1556-1605), it came to be simply known as Hisar. The first Collector of Hisar was Mr. William Brown. After independence, the city became a part of Punjab and later Haryana on 01 November 1966.
Geography:-
The City Hisar is located at 29.09°N 75.43°E in western Haryana. The region is part of the alluvial Ghaggar-Yamuna plain and its southern and western portions mark a gradual transition to the desert. It is situated 167 kilometer towards North-West of Delhi on the National Highway No. 10.
Climate:-
Hisar has a continental[...]
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